JUDGEMENT
Saral Srivastava, J. -
(1.) Heard Heard Sri N.K. Srivastava, learned counsel for the appellant and Sri K.N. Bind, learned counsel for the respondents.
(2.) All the four appeals arise out of the same accident and the issues in all the appeals are common, therefore, the appeals are being decided by a common judgement.
(3.) On 29.11.1997 some persons were travelling in a Jeep bearing registration no.MH-04A-7703 which met with an accident with truck bearing registration no.DIG-7721. In the accident, three persons namely Prema Devi, Ashok Kumar and Vijay died on the spot and Hemant Kumar suffered injuries. Later on, Hemant Kumar had also succumbed to his injuries.;
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