RAM NAGEENA SINGH CONSTABLE/RPF/HRS(DIST HATHRAS) Vs. UNION OF INDIA AND OTHERS
LAWS(ALL)-2018-3-260
HIGH COURT OF ALLAHABAD
Decided on
March 13,2018
Ram Nageena Singh Constable/Rpf/Hrs(Dist Hathras)
Appellant
VERSUS
UNION OF INDIA AND OTHERS
Respondents
JUDGEMENT
Vivek Kumar Birla, J. -
(1.) Heard learned counsel for the petitioner.
(2.) No one is present for the respondent.
(3.) Pleadings have been exchanged between the parties and the present petition is being decided at this stage itself.;
(2.) No one is present for the respondent.
(3.) Pleadings have been exchanged between the parties and the present petition is being decided at this stage itself.;
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