- (1.) Heard Sri Mohd. Ayub, learned counsel for the petitioner, Sri N.K.Verma,learned AGA for the State and perused the record.
(2.) The present writ petition has filed with a prayer to direct the respondent no.2 to stop the surveillance of the petitioner in pursuance of history sheet No.1A/1994 and remove his name from the board of History-Sheeter in police Station Sadabad, District Hathras.
(3.) We have heard the learned counsel for the petitioner and also learned A.G.A.;