JUDGEMENT
Karuna Nand Bajpayee, J. -
(1.) This application u/s 482 Cr.P.C. has been filed seeking the quashing of charge sheet dated 10.9.2005 as well as the entire proceedings of Criminal Case No. 1520 of 2006, State versus Dharampal Singh and others, u/ss 506 and 427 IPC, P.S. Sachendi, District Kanpur Nagar pending in the Court of M.M.VII, Kanpur Nagar.
(2.) It appears from the record that notice upon opposite party no.2 appears to have been served but neither any counsel on his behalf nor opposite party no.2 himself has appeared.
(3.) Heard learned counsel for the applicants and learned AGA for the State as well as perused the record.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.