JUDGEMENT
Anjani Kumar Mishra, J. -
(1.) Shri Namit Srivastava, Advocate has filed vakalatnama on behalf of respondent no.7, today in the Court which is taken on record.
(2.) Heard counsel for the petitioners, Shri Ram Babu Yadav appearing for respondent no.3 Gaon Sabha and Shri Namit Srivastava appearing for respondent no.7.
(3.) The instant writ petition is directed against the order dated 14.03.2005 passed by the respondent no.2 and orders dated 15.10.2010 and 18.08.2018 passed by the respondent no.1.;
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