JUDGEMENT
Saral Srivastava, J. -
(1.) Heard Sri M.D. Singh, Shekhar, learned Senior Counsel for the petitioner, Sri Nimai Dass, learned Standing Counsel for the respondent-State and Sri Chandra Kumar Rai, learned counsel for the respondent no. 4.
(2.) The petitioner has preferred the present writ petition challenging the order dated 08.11.2017 passed by the Presiding Officer/Sub-Divisional Magistrate, Ghosi, District Mau whereby, he declared that the motion of "No Confidence" was passed against the petitioner.
(3.) The petitioner was Pramukh of Kshettra Panchayat Badraon, District Mau. There were 91 members of the Kshettra Panchayat in Kshettra Panchayat, Badraon.;
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