JUDGEMENT
SUDHIR AGARWAL,J. -
(1.) Heard Sri Yogesh Agarwal, learned counsel for appellants and learned Chief Standing Counsel for respondent nos. 1 to 3 and Sri Sudeep Harkauli, learned counsel for respondent no. 4.
(2.) This intra-Court Appeal under Chapter VIII Rule 5 of Allahabad High Court Rules, 1952 has arisen from judgment 12.10.2012 passed by learned Single Judge, dismissing the writ petition no. 8260 of 1997 (Uma Shankar Yadav and others v. State of U.P. and others).
(3.) Petitioners-appellants Birendra Kumar Jaiswal, Uma Shankar Yadav, Ram Suresh and Nand Lal Yadav filed a Writ Petition no. 8260 of 1997 challenging vires of Rule 8 of Uttar Pradesh Dental Hygienist and Dental Mechanic Service Rules, 1993 (hereinafter referred to as "Rules 1993") published vide notification dated 13.07.1993.;
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