KALLAN AND OTHERS Vs. STATE OF U P AND ANOTHER
LAWS(ALL)-2018-5-338
HIGH COURT OF ALLAHABAD
Decided on May 18,2018

Kallan And Others Appellant
VERSUS
State Of U P And Another Respondents

JUDGEMENT

Suneet Kumar, J. - (1.) List revised.
(2.) No one has put in appearance on behalf of the opposite party no. 2.
(3.) Heard Sri Rashid Ali holding brief of Sri V.M. Zaidi, learned counsel for the applicant.;


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