ANJANI KUMAR MISHRA,J. - (1.) Heard Shri Swapnil Kumar, learned counsel for the revisionist.
(2.) This revision has been filed by the defendant in a suit for partition filed by the plaintiff-opposite party and challenges the order dated 07.03.2018 passed by the Civil Judge (Senior Division), Agre.
(3.) By this order, application no. 20 C filed by the revisionist has been dismissed as not maintainable at this stage.;