JUDGEMENT
Karuna Nand Bajpayee, J. -
(1.) This second bail application has been filed seeking the release of the applicant on bail in Case Crime No. 815 of 2016, u/ss. 302/34 I.P.C. and 3(2)V S.C./S.T. Act, Police Station- Bilhaur, District- Kanpur Dehat. The first bail application was rejected by this Court on 8.5.2017 on merits.
(2.) Heard Sri Viresh Mishra, learned Senior Counsel assisted by Sri Mr Syed Taj Mohammad Rizvi, learned counsel for the applicant and learned A.G.A. for the State.
(3.) Perused the record.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.