Mahesh Chandra Tripathi, J. - (1.) Heard Shri Manish Kumar Nigam, learned counsel for the plaintiff-applicant.
(2.) In view of the order, which is proposed to be passed today, notices need not go to the private respondents.
(3.) The applicant has approached this Court for issuing direction to learned Judge, Small Causes Court, Allahabad to decide Misc. Case No.15 of 2000 (Sri Chandra Mishra vs. Smt. Darshan Sethi and others) within stipulated time.;