RAM NARESH SHUKLA Vs. STATE OF U P AND ANOTHER
LAWS(ALL)-2018-3-249
HIGH COURT OF ALLAHABAD
Decided on March 12,2018

RAM NARESH SHUKLA Appellant
VERSUS
State Of U P And Another Respondents

JUDGEMENT

Ram Surat Ram, J. - (1.) Rejoinder affidavit filed today is taken on record.
(2.) Heard Sri Sanjay Kumar Mishra for the petitioner and Standing Counsel for the respondents.
(3.) This writ petition has been filed against the order of District Magistrate dated 6.12.2017, by which the application of the petitioner for grant of Firearm License of Pistol/Revolver, has been rejected.;


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