JUDGEMENT
Rajesh Singh Chauhan, J. -
(1.) List revised.
(2.) None appeared on behalf of the revisionist nor on behalf of the opposite parties.
(3.) By means of this criminal revision filed under Section 401 Cr.P.C., the order dated 11.07.1997 passed by the court of IInd Additional Sessions Judge, Lucknow in Crl. Revision No.204 of 1982, has been assailed.;
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