JUDGEMENT
Rahul Chaturvedi, J. -
(1.) Sri Anand Srivastava, Advocate filed vakalatnama on behalf of the complainant, is taken on record.
(2.) Heard learned counsel for the applicants/appellants and learned AGA for the State.
(3.) Learned counsel for the applicants/appellants submitted that appellant has falsely been implicated in this case.;
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