JUDGEMENT
Ajay Bhanot, J. -
(1.) Petitioner is posted as Executive Officer, Nagar Panchayat, District Fatehpur. The petitioner was suspended by order dated 21.8.2018 passed by respondent no.2.
(2.) The petitioner was suspended in contemplation of a departmental enquiry. The suspension order discloses certain acts of misconduct committed by the petitioner.
(3.) The petitioner is aggrieved by the order of suspension dated 21.08.2018. The petitioner has assailed the suspension order dated 21.08.2018 in the instant writ petition.;
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