JASHWANT SINGH AND 3 ORS Vs. GHANSHYAM DAS AND 11 ORS
LAWS(ALL)-2018-9-100
HIGH COURT OF ALLAHABAD
Decided on September 27,2018

Jashwant Singh And 3 Ors Appellant
VERSUS
Ghanshyam Das And 11 Ors Respondents

JUDGEMENT

Vijay Lakshmi, J. - (1.) Learned counsel for the appellants prays for and is allowed to correct the name of the appellant no.1 "Jaswant Singh" in place of "Jashwani Singh".
(2.) This second appeal has been filed against the judgment and order dated 31.5.2018 passed by Additional District Judge, Court no.3, Mirzapur, in Civil Appeal No. 01 of 2009 whereby dismissing the appeal and confirming the judgment dated 8.12.2008 passed by Additional Civil Judge (S.D.) Mirzapur, in original suit no. 102 of 1982 Ganga Prasad and others v. Dashrath Singh and other.
(3.) Heard Sri Shyam Kumar, learned counsel for the defendants/appellants and Sri. P. N. Srivastava, learned counsel for the respondents on the point of admission and perused the available record.;


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