ASHOK KUMAR VERMA Vs. STATE OF U P AND 2 OTHERS
LAWS(ALL)-2018-1-193
HIGH COURT OF ALLAHABAD
Decided on January 25,2018

ASHOK KUMAR VERMA Appellant
VERSUS
State Of U P And 2 Others Respondents

JUDGEMENT

- (1.) The Director, U.P. Council for Sugar cane Research, Shahjahanpur vide advertisement no. 2/14 invited applications apart from other posts of the Scientific Officers in the following fields:- 1) Sugar Chemistry-01; 2) Pesticide Chemistry-01; 3) Bio-Chemistry-01; and 4) Soil Chemistry-02
(2.) The aforesaid advertisement in accordance with the U.P. Council of Sugar cane Research services Recruitment Rules specified the following eligibility conditions for the post of Scientific Officer:-
(3.) In addition to the aforesaid eligibility conditions which are part of appendix (iii) of the aforesaid Rules, appendix (iv) of the said Rules provides that the Recruitment Board/Selection Committee shall consists of the following persons:-;


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