NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA Vs. HAKIM SINGH
LAWS(ALL)-2018-2-109
HIGH COURT OF ALLAHABAD
Decided on
February 08,2018
NAGAR SWASTHYA ADHIKARI NAGAR MAHAPALIKA
Appellant
VERSUS
HAKIM SINGH
Respondents
Referred Judgements :-
STATE OF U.P. VERSUS ABHAI RAJ SINGH AND ANOTHER [REFERRED TO]SITA RAM VS. STATE [REFERRED TO]
RAM NATH VS. STATE [REFERRED TO]
BRAHMANAND SHUKLA VS. STATE OF UP [REFERRED TO]
JUDGEMENT
Vijay Lakshmi, J. -
(1.)This appeal against acquittal, has been filed by Nagar Swasthya Adhikari, Nagar Maha Palika, Agra and is pending since the year 1980.
(2.)Except learned A.G.A. no one is present from either side.
(3.)Heard learned A.G.A. Perused the record.
(2.)Except learned A.G.A. no one is present from either side.
(3.)Heard learned A.G.A. Perused the record.
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