- (1.) BY the Court. Heard Shri Bhim Singh, learned counsel for the petitioner. Shri S.S. Shukla appears for Dr. Archana Dubey-respondent No. 4. Shri Anurag Khanna appears for Ch. Charan Singh University, Meerut. Shri Neeraj Tripathi has accepted notice on behalf of the Chancellor, Ch. Charan Singh University, Meerut (in short, the University), and learned Standing Counsel appears for the State respondents.
(2.) THE Committee of Management, N.R.E.C. College, Khurja, District Bulandshahr-petitioner No. 1, and its Secretary Shri Rashid Husain Khan as petitioner No. 2, have prayed for setting aside the order of the Chancellor of the University dated 31.10.2005 dismissing the appeal filed by the petitioner, and also the order of the Vice Chancellor of the University dated 25.5.2004 by which the representation of Dr. Archana Dubey for joining as Lecturer in Zoology in the College was allowed in pursuance of the directions issued by this Court on 31.3.2005 in Writ Petition No. 13770 of 2000 between Dr. Archana Dubey v. Vice Chancellor, Ch. Charan Singh University, Meerut and others. Brief facts giving rise to this writ petition are that Smt. Archana Dubey was appointed as Lecturer in Zoology in the college vide appointment letter dated 15.8.1973. She joined and was teaching in the college. In the year 1977, she was allowed leave from 15.10.1977 to 14.10.1980 under the Teachers' Fellowship Scheme' sponsored by the University Grants Commission with pay. She completed her Ph.D. from Banaras Hindu University, Varanasi. She was required and fill up a bond to continue in the college, for at least five years. She was thereafter granted maternity leave from 16.7.1982 to 15.10.1982. This leave was also sanctioned with pay.
(3.) IT is alleged that Dr. Archana Dubey belongs to Varanasi and wanted to continue at Varanasi. From 26.3.1985 to 28.8.1987 she was on leave from the institution and joined Harish Chandra Post Graduate College, Varanasi as Lecturer in Zoology on adhoc basis. A no objection certificate dated 11.10.1984 was issued by the Principal of the N.R.E.C. College Khurja and that the Principal again issued a certificate on 24.10.1989, to her that she was on extraordinary leave without pay from the college from 26.3.1985 to 28.8.1987.;