KIRAN RAI Vs. SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD
LAWS(ALL)-2008-1-202
HIGH COURT OF ALLAHABAD
Decided on January 23,2008

KIRAN RAI Appellant
VERSUS
SECRETARY MADHYAMIK SHIKSHA PARISHAD U P ALLAHABAD Respondents

JUDGEMENT

- (1.) HEARD Counsel for the petitioner and the Standing Counsel.
(2.) CONTENTION of Counsel for the petitioner is that petitioner appeared as a regular candidate in High School examination in the year 1985 conducted by the Board of High School and Intermediate Examination, U. P. with Roll No. 673354. Her subjects were Hindi, English, Social Science, Home Science, Science-I and Sanskrit. She declared her date of birth as 1. 4. 1971 in that examination. She again appeared in 1986 examination of High School in Hindi, English, Social Science, Math-2, Science-2 and Biology subjects with Roll No. 1418642 giving her date of birth as 1. 8. 1971.
(3.) SIMILARLY, the petitioner appeared in the intermediate examination 1987 with Roll No. 267252 from Arts subjects. Thereafter the petitioner appeared in intermediate examination 1988 with science subjects and was declared successful.;


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