GORAKH NATH SINGH YADAV Vs. DISTRICT INSPECTOR OF SCHOOLS
LAWS(ALL)-2008-10-163
HIGH COURT OF ALLAHABAD
Decided on October 14,2008

Gorakh Nath Singh Yadav Appellant
VERSUS
DISTRICT INSPECTOR OF SCHOOLS Respondents

JUDGEMENT

- (1.) Heard Mr. H.N. Singh with Mr. Babu Lal in support of this appeal. Mr. G.K. Singh appears for the contesting respondents No. 3 while Mr. A.C. Mishra Standing Counsel appears for respondent Nos. 1 and 2.
(2.) The appeal seeks to challenge two orders dated 12th April, 2005 and 30th September 2005 passed by learned Single Judge. The second of the two orders is the order on the review application No. 130581 of 2005. This order declines to entertain the review application on the ground that the counsel for the applicant had been changed and another counsel was appearing. The learned Judge observed that the counsel not appearing in the case earlier cannot file the application for recalling the order.
(3.) Mr. H.N. Singh submits that there is no such requirement under the High Court Rules.;


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