JUDGEMENT
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(1.) HEARD Sri O.P. Singh, Senior Advocate, assisted by Sri S.K. Rao on behalf of the petitioner, Sri A.P.N. Giri Advocate on behalf of the private respondents, Sri B. D. Pandey Advocate on behalf of the University and Standing Counsel on behalf of the State respondents.
(2.) B .R.D. Post Graduate College, Deoria (here in after referred to as 'Degree College') is an institution affiliated to Deen Dayal Upadhyaya Gorakhpur University, Gorakhpur. The terms and conditions of the appointments and other service conditions of the teachers of the aforesaid degree college are regulated in accorÂdance with the U.P. State Universities Act, 1973 and.First Statutes and the Ordi-nances of the University concerned.
Petitioner before this Court Kedar Nath Singh was appointed as Lecturer in the said degree college on 3.8.1967. One Awadh Narain Pandey was similarly appointed as Lecturer on 23.8.1967 and Respondent No. 5 namely Kedar Nath Chaturvedi was appointed as Lecturer in the said Degree College on 7.9.1979.
(3.) ON the recommendation of University Grant Commission the State Government vide Order dated 10.9.1987 and dated 7.1.1989, as modified/clarified from time to time, introduced the carrier advancement scheme for the teachers working in affiliated Degree Colleges in the following manner:
(a) On completing yearsof service a Lecturer would become entitled for grant of senior scale of Rs. 3000-5000 on the recommendation of the Selection Committee.
(b) A Lecturer, who may or may not have a Doctorate Degree or equivalent published work there to but satisfied all other required qualification, as mentioned in the Government Order, would be entitled for placement in the Selection Grade of Rs. 3700-5700, on completing 8 years of service in senior scale,"on the recommendation of the Selection Committee.;
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