JUDGEMENT
RAKESH TIWARI, J. -
(1.) HEARD Sri R,K. Ojha, Counsel for the petitioners, Sri B.P. Singh representing respondent No. 4 and the Standing Counsel appear ing for respondent No. 1 to 3.
(2.) THIS petition has been filed by the President of Committee of Management, .Mahavir Inter College, Bichhiya Bankat, Sant Ravidas Nagar, Bhadohi and three other members of the Committee of Management.
It is prayed that a direction in the nature of mandamus be issued direct ing the Joint Director of Education, Vindhyachal Region, Mirzapur -respondent No. 2 to look into the matter and finalise electoral college in accordance with the Scheme of Administration and permit the persons who are duly enrolled as members to the general body under the Scheme of Administration to partici pate in the proposed election dated 27.4.2008.
(3.) CONTENTION of the counsel for petitioners is that authorised controller had been working in the institution for the last 15 years arid last election of the committee of management was held on 27.4.2005, in which the petitioner No. 1 was elected as President and petitioner No. 3 as Deputy Manager. As regards the respondent No. 4, he was elected as Manager. Term of the committee of management is three years and one month, therefore, next election of the com mittee of management is due to be concluded by 26.5.2008.;
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