BARKAT ALI ZAIDI J. - (1.) SPIRALLING crime has reached the portals of the Bank. A mother and her daughter in Budaun City found her locker in the Bank of Baroda, Raees Market Branch, Budaun unlocked and burgled. It contained jewellery worth round 20 lacs.
(2.) THE three bank officials, who are said to have been responsible for the same have been named in the First Information Report. These three Bank officials have come to this Court under Article 226 of the Constitution of India seeking to quash the First Information Report lodged against them in this regard under section 406,506 I.P.C. at P.S. Kotwali There is also an interim prayer for the authorities being restrained from arresting them.
(3.) WE have heard Dr. Arun Srivastava, Advocate, counsel for the petitioners and Sri Shamshuddin Ahmad, Addl. Government Advocate for the State.;