JUDGEMENT
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(1.) -COUNTER-AFFIDAVIT and rejoinder affidavit have been exchanged. Heard the petitioner in person and the Standing Counsel.
(2.) THE petitioner has passed High School Examination in 1995 and Intermediate Examination in 1997 conducted by the Board of High School and Intermediate Examination, U. P. , Allahabad.
(3.) THE name of petitioner's father is Sharan Singh but it appears that due to inadvertence, it has wrongly been written on the High School certificate of the petitioner as Saran Singh.;
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