- (1.) RAKESH Tiwari, J. Heard learned Counsel for the petitioners, learned Counsel for the respondents, learned Standing Counsel for the State and perused the record.
(2.) WRIT Petition No. 45521 of 2006, Committee of Management, Janta Inter ADJ] Raman Bihari Bhardwaj v. Joint Director of Education (Rakesh Tiwari, J.) 403, Maujfieef, Maftura antfanofherv. Sfafe of C. f. P. and others, has been filed by the respondents for quashing the appointment order of Prabandh Sanchalak dated 10. 8. 2006 appended as Annexure-7 to the writ petition. Writ Petition No. 61241 of 2005, Raman Bihari Bharadwaj son of Sri Hemraj, resident of village and post Naujheel, District Mathura, Chairman General Body, Janta Inter College, Naujheel, Mathura v. Joint Director of Education, Agra Re gion, Agra and others, has been filed for quashing the notice dated 1. 9. 2005 and for restraining the respondents from holding elections scheduled to be held on 1 8. 9. 2005 pursuant to the aforesaid notice. Writ Petition No. 46698 of 2006, Committee of Management Janta Inter College, Naujheel, District Mathura and another v. State of U. P. and others, has been filed for challenging the validity and correctness of the order dated 1 0. 8. 2006 appended as Annexure-1 6 to the writ petition and for holding election proceedings dated 29. 9. 2005 of the petitioner as valid and also for allowing the petitioner to take charge of the institution:
(3.) JANTA Inter College Naujheel, Mathura, hereinafter referred to as the Institu tion, is a recognized institution receiving maintenance grant from the State Gov ernment. It is run and managed by the Committee of Management elected in accordance with the approved Scheme of Administration. The last elections of the Committee of Management of the institution are said to have been held on 26,. . 2001 in which respondent No. 3 Sri Narain Dutt Pathak was elected as the Manager of the Committee of Management besides other office bearers.;