COMMITTEE OF MANAGEMENT TRIVENI SAHAI INTER COLLEGE ASAFPUR BADAUN Vs. STATE OF U P
LAWS(ALL)-2008-1-172
HIGH COURT OF ALLAHABAD
Decided on January 16,2008

COMMITTEE OF MANAGEMENT TRIVENI SAHAI INTER COLLEGE ASAFPUR BADAUN Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

- (1.) HEARD Counsel for the petitioners, Sri A. K. Sachan for the respondents as well as Standing Counsel.
(2.) SRI Gandhi Seva Sadan, Asafpur, district Badaun is a registered society which runs an institution namely Triveni Sahai Intermediate College, asafpur, Budaun under approved scheme of administration which provides that office bearers of the Committee of Management of the institution will be elected by the General Body of the society.
(3.) IT is averred in the writ petition that last undisputed election of the committee of management was held on 18. 7. 2004 in which Sri Ram Das Katiyar was elected as the President and respondent No. 4 Brijendra Singh Rathor was elected as Manager of the Committee of Management. Recognition was also granted to the aforesaid election by order dated 23. 10. 2004 and consequently signatures of respondent No. 4 Brijendra Singh Rathore were attested as Manager.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.