COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE BHOPA MUZAFFARNAGAR Vs. STATE OF U P
LAWS(ALL)-2008-4-2
HIGH COURT OF ALLAHABAD
Decided on April 28,2008

COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE BHOPA MUZAFFARNAGAR Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

- (1.) -HEARD learned Counsel for the parties.
(2.) JANTA Inter College, Muzafarnagar has been established by Sri Veet Rag 1008. Swami Kalyan Dev Ji Maharaj who was a founder and patron of the institution.
(3.) ACCORDING to Clause 4 (1) read with Clause 4 (5) of the Scheme of Administration Swami Kalyan Dev Ji had power to nominate three person. After his death on 14. 7. 2004 fresh election has been held in June, 2006 in which petitioner claims to have been elected as manger.;


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