RAM GOPAL MATHUR Vs. SUBHASH CHANDRA MATHUR
LAWS(ALL)-2008-5-256
HIGH COURT OF ALLAHABAD
Decided on May 23,2008

RAM GOPAL MATHUR Appellant
VERSUS
SUBHASH CHANDRA MATHUR Respondents

JUDGEMENT

Krishna Murari, J. - (1.) These are two writ petitions between the same parties arising out of same suit, hence are being decided together.
(2.) Heard Sri B. B. Paul, learned Counsel for the petitioner and Ms. Rama Goyal appearing for respondents.
(3.) Facts in short, giving rise to the dispute, are as under.;


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