- (1.) -HEARD learned Counsel for the parties.
(2.) THESE appeals are directed against judgment, award and decree dated 16. 5. 1984 given by III A. D. J. Jaunpur in Land Acquisition Reference Nos. 9 to 14 all of 1994 (total 6 in number ).
(3.) SIX acres of land was acquired for establishing Krishi Utpadan Mandi in Sahaganj, district Jaunpur.;