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(1.) HEARD learned Counsel for the parties.
(2.) AYODHYA Prasad Inter College, Hat Samsabad, Agra is a society registered under the Societies Registration Act, 1860. The said society runs and administers a recognized and aided education institution under the name of Ayodhya Prasad Inter College, Hat Samsabad, Agra. The Society and Committee of Managment of the institution are covered bye-laws and Scheme of Administration. The term of Committee of Managment is of three years.
(3.) THE petitioner is aggrieved by order dated 6. 12. 2007 passed by the Regional Joint Director of Education, Agra by which it has been directed that fresh elections for constituting the Committee of Management held within a period of two months from the date of orders. The order dated 6. 12. 2007 containing the reasons for holding fresh election is as under :-
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