JUDGEMENT
S.P.Srivastava, J. -
(1.) The abovementioned two writ petitions are directed against the same order dated 17.7.95
passed by the Vice-Chancellor of the Gorakhpur University refusing the grant of recognition
contemplated under Section 2 (13) of the U. P. State Universities Act, 1973 to both of the rival
Committees of Management seeking recognition as a duly constituted Committee of
Management for running and managing the Ratan Sen Degree College. Bansi basing their claims
on two elections claimed to have been held on 16.4.95 and 29.1.95.
(2.) The election claimed to have been held on 29.1.95 is alleged to pertain to Raja Ratan Sen
Shiksha Parishad Society while the election claimed to have been held on 16.4.95 is alleged to
pertain to the Ratan Sen Degree College Society, Bansi.
(3.) The Vice-Chancellor under the impugned order has refused to grant recognition to the rival
Committees of Management claimed to have been elected on 29.1.95 and 16.4.95 providing,
however, that the matter in regard to the grant of recognition to the Committee of Management
claimed to have been elected on 16.4.95 in the meeting of the Ratan Sen Degree College Society,
Bansi will be considered on the basis of the list of members of the Society published by the
Assistant Registrar. Firms, Societies and Chits, Gorakhpur subsequent to the grant of renewal of
the registration certificate of the said Society.;
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