S.P. Srivastava, J. - (1.) Heard Sri Wajahat Hussain and Sri Ashok Bhushan learned counsel for the petitioners and Sri S.M.A. Kazmi, learned Special Counsel representing the respondents.
(2.) Perused the record.
(3.) The Special Counsel representing the respondents has produced for the perusal of the Court, the original order passed by the Hon'ble the Chief Justice dated 22-5-1997 published in the cause list of the Court on 29-5-1997 as well as the earlier order passed by the Hon'ble Mr. Justice S. S. Sodhi, the then Chief Justice.;