PHOOL CHAND Vs. STATE OF U.P. AND ANOTHER
LAWS(ALL)-1997-9-288
HIGH COURT OF ALLAHABAD
Decided on September 03,1997

PHOOL CHAND Appellant
VERSUS
State of U.P. and another Respondents

JUDGEMENT

P.K.Jain, J. - (1.) Sri S.C. Tripathi, appearing for the revisionist, is not ready to argue the revision although the case is taken up in the revised list.
(2.) Sri Radhey Shyam appears for opposite party No. 2.
(3.) Perused the memo of revision as well as the judgment and order of the court below.;


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