JUDGEMENT
Ravi S. Dhawan, J. -
(1.) In the city of Allahabad there in an institution known as the Gurukul Vedic Sanskrit Mahavidyalaya at Sirathu. It is affiliated to the Sampurnand Sanskrit Vishwavidyalaya, Varanasi, hereinafter referred to as the Vishwavidyalaya. The Vishwavidyalaya is recognised under the U.P. Universities Act, 1973
(2.) This petition relates to, in effect, the termination of services of a teacher, one Udho Prasad Vishwakarma, Respondent No. 3 hence referred to as the contesting respondent. The conditions of services of teachers of affiliated colleges, the aforesaid educational institution being an affiliated college to the Vishwavidyalaya, aforesaid, are governed by the requisite statutes framed by the Visawavidyalaya.
(3.) The matter has been to the Chancellor under Section 68 of the Act, on two occasions and the contention of the Committee of Management, the petitioner, is that it ought to see a remand a third time.;
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