JUDGEMENT
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(1.) The petitioner sought admission to the Certificate Course in Physical Education conducted by the Respondent No 4 for the, year 1987 - 88. According to the petitioner he was duly admitted to the aforesaid course by the admission committee. However, according to the petitioner the admission has not been granted because of some extraneous considerations in respect of which he made a representation to the Education Minister.
(2.) After hearing learned counsel for the petitioners, we arc of the opinion that the petitioner may file a representation before the Deputy Director of Education, Varanasi Region, Varanasi within a period of three days alongwith a certified copy of this order and, a copy of the writ petition. The Deputy Director of Education will try to dispose of the representation within a week of the filing of the certified copy of this order after looking into the matter personally.
(3.) Subject to the aforesaid observation the present writ petition is dismissed.;
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