BIJLI COTTON MILLS (PVT.) LTD. Vs. SECRETARY, NATIONAL TEXTILE CORPORATION
LAWS(ALL)-1977-3-40
HIGH COURT OF ALLAHABAD
Decided on March 10,1977

Bijli Cotton Mills (Pvt.) Ltd Appellant
VERSUS
Estate Officer/Secretary, National Textile Corporation (U.P.) Ltd. Respondents

JUDGEMENT

- (1.) EDITOR 's Note: The opinion of Hon'ble Judges constituting the present Full Bench consists in near about eighty five pages. For the convenience of readers the operative portion is being reported at present. The Full Judgment will be reported later on .;


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