JUDGEMENT
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(1.) Heard learned counsel for the parties.
(2.) This intra Court appeal is directed against the judgment and order of the learned Single Judge dated 17.5.2016 passed in writ petition No. 51272 of 2009.
(3.) Facts in short leading to the present appeal are as under:
Ratan Nath Uchchtar Madhyamik Vidyalay, Rasin Banda is an Institution aided and recognized under the Provision of the U.P. Intermediate Education Act, 1921. One Shesh Dhar Tripathi was appointed as Headmaster in the said Institution, which was upgraded as Intermediate College subsequently. ;
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