- (1.) Notice on behalf of opposite party no.1 has been accepted by the learned Standing Counsel and opposite party nos. 2, 3 & 8 are represented by Mr. Ashok Kumar Pandey and Mr. Nikhil Agarwal has accepted notice on behalf of opposite party no. 5.
(2.) Issue notice to the respondent nos. 4.
(3.) Notice on respondent no. 4 be served through the Nagar Ayukt Agra.;