SUPERINTENDING ENGINEER, ELECTRICITY URBAN DIST. DIVISION Vs. SMT. POONAM SINGH AND 2 OTHERS
LAWS(ALL)-2017-10-316
HIGH COURT OF ALLAHABAD
Decided on October 27,2017

Superintending Engineer, Electricity Urban Dist. Division Appellant
VERSUS
Smt. Poonam Singh And 2 Others Respondents

JUDGEMENT

ARUN TANDON,RAJIV JOSHI,J. - (1.) Heard Sri Abhijeet Saxena, Advocate holding brief of Sri A.K. Saxena on behalf of appellant.
(2.) This appeal under section 96 of the Civil Procedure Code is directed against the judgment and order of the Additional District Judge, Court No.7, Saharanpur passed in Original Suit No.647 of 2003 (Smt. Poonam Singh and another v. Chairman, U.P. Power Corporation and others)
(3.) The records of the Court below have been summoned and the paper book have also been filed by the appellant.;


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