Anjani Kumar Mishra, J. - (1.) Supplementary affidavit filed in Court today is taken on record.
(2.) Heard Shri O.P. Singh Senior Advocate for the petitioner and Shri A.P. Singh for respondent nos. 2, 4 and 7.
(3.) The writ petition arises out of proceedings for allotment of Chaks and is directed against the order dated 08.09.2016 passed by the respondent no.1. in a revision filed by the predecessor-in-interest of the petitioners.;