SHYAM SINGH Vs. STATE
LAWS(ALL)-2017-2-208
HIGH COURT OF ALLAHABAD
Decided on February 27,2017

SHYAM SINGH Appellant
VERSUS
STATE Respondents

JUDGEMENT

- (1.) Case called out in the revised list.
(2.) None appears on behalf of the appellants to press this appeal.
(3.) Record shows that this appeal is of the year 1988 and Shyam Singh, the sole appellant in this appeal is on bail.;


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