SUDHIR AGARWAL,J. - (1.) Pursuant to order of date passed on Restoration Application, the revision is restored to its original number.
(2.) As requested and agreed by learned counsel for parties, I proceed to hear and decide this case at this stage.
(3.) Heard Sri Tarun Kumar Srivastava, Advocate, for Revisionist and Sri S. Ali Murtaza, A.G.A. for respondents.;