MEERUT DEVELOPMENT AUTHORITY, THRU. ITS SECRETARY & ORS. Vs. U.P. INFORMATION COMMISSION,THRU. ITS REGISTRAR & OTHERS
LAWS(ALL)-2017-4-50
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on
April 25,2017
Meerut Development Authority, Thru. Its Secretary And Ors.
Appellant
VERSUS
U.P. Information Commission,Thru. Its Registrar And Others
Respondents
JUDGEMENT
DEVENDRA KUMAR ARORA,RAVINDRA NATH MISHRA,J. -
(1.) On issuance of notice, Shri Shikhar Anand, Advocate has put in appearance on behalf of respondent no. 1 and 2.
(2.) An affidavit of service has also been filed by the petitioner with respect to service of notice upon respondent no. 3 which is taken on record.
(3.) Heard Sri Ram Raj, learned Counsel for the petitioners and Sri Shikhar Anand, learned Counsel for respondents no. 1 and 2.;
(2.) An affidavit of service has also been filed by the petitioner with respect to service of notice upon respondent no. 3 which is taken on record.
(3.) Heard Sri Ram Raj, learned Counsel for the petitioners and Sri Shikhar Anand, learned Counsel for respondents no. 1 and 2.;
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