Attau Rahman Masoodi, J. - (1.) Heard Sri Sudeep Kumar, learned counsel for the appellant and Sri M.E. Khan for respondents no. 1 to 6. Sri Jitendra Narain Misra has put in appearance on behalf of respondent no. 8.
(2.) Affidavit of publication of notice on 8.9.2016 for service of this F.A.F.O upon respondents no. 7 to 9 in terms of order dated 13.7.2016 has been placed on record. Despite publication of notice in the newspapers respondents no. 7 and 9 have neither appeared in person nor through counsel.
(3.) Sri Jitendra Narain Misra has, however, put in appearance on behalf of respondent no. 8. Notice to respondents no. 7 and 9 is thus, deemed sufficient.;