Mahendra Dayal, J. - (1.) Rejoinder-Affidavit filed by the revisionists today in Court is taken on record.
(2.) Heard Sri Jyotindra Mishra, learned Senior Advocate assisted by Sri Kapil Misra, learned counsel for the revisionists and Sri Vijay Prakash Tripathi learned counsel for the opposite party no.2 and also perused the record.
(3.) The revisionists have been summoned by the trial court under Section 319 Cr.P.C. to face trial under Sections 498-A, 306 IPC.;