C/M, GOPAL BALAK JR. HIGH SCHOOL Vs. INDER MOHAN OBEROI
LAWS(ALL)-2017-5-227
HIGH COURT OF ALLAHABAD
Decided on May 16,2017

C/M, Gopal Balak Jr. High School Appellant
VERSUS
Inder Mohan Oberoi Respondents

JUDGEMENT

- (1.) This appeal is directed against the judgment and order of the learned Single Judge dated 11.9.2003 passed in Writ Petition No.43558 of 2001. Facts relevant for deciding the present appeal are as under:
(2.) The writ petitioner Inder Mohan Oberoi feeling aggrieved by the order dated 3.12.2001 passed by the Committee of Management, Gopal Balak Junior High School, Kankar Khera, Shobhapur, Meerut filed writ petition No.43558 of 2001.
(3.) It was contended that the order of dismissal as approved by the Zila Basic Shiksha Adhikari, Meerut was bad inasmuch as it was the case of the writ petitioner that he had passed his Shiksha Shastri Examination equivalent to B.Ed. in the year 1986 from Sampoorna Nand Sanskrit Vidyalaya, Varanasi with Roll Number 60 and the degree in that regard was issued on 21.5.1997. The respondents have wrongly got the verification of the said degree done by mentioning a wrong Roll Number i.e. 425 which was allotted to Shiva Ram Bahadur Singh.;


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