ANUJ TRIVEDI Vs. STATE OF U.P. AND OTHERS
LAWS(ALL)-2017-8-487
HIGH COURT OF ALLAHABAD
Decided on August 31,2017

Anuj Trivedi Appellant
VERSUS
State of U.P. and others Respondents

JUDGEMENT

SANGEETA CHANDRA,J. - (1.) This writ petition has been filed by the petitioner praying for issuance of a writ in the nature of mandamus commanding the Respondents to permit the petitioner to join as Trained Graduate Teacher in Science/Math under General Category in Shri Man Singh Inter College, Alipur Jeeta, Kaushambi or in the alternative to let the petitioner join in another College, wherever the post of Trained Graduate Teacher in Science/Math under General Category is vacant.
(2.) The case of petitioner is that in response to a requisition sent by the Committee of Management, Respondent No. 5, the District Inspector of Schools on 17.04.2008 had requested the Respondent No. 4, the U.P. Secondary Education Service Selection Board for conducting a selection. The Service Selection Board thereafter advertised the post of Trained Graduate Teacher in Science/Math in the Secondary School, namely Shri Man Singh Inter College, Aleepur Jeeta, Kaushambi and after facing the selection process the petitioner was selected and his name was placed at serial No. 1 in the panel sent by the Secondary Education Service Selection Board. The District Inspector of Schools on 13.12.2010 wrote to the Management of the Institution for permitting the petitioner to join on the post of Trained Graduate Teacher in Science.
(3.) The petitioner submitted his joining report before the Committee of Management on 28.12.2010 but instead of permitting the petitioner to join, the Management of the Institution in question wrote to the Respondent No. 3, District Inspector of Schools, on 18.01.2011 that there was no vacant post of Trained Graduate Teacher in Science under the General Category. After receiving the letter dated 18.01.2011, the District Inspector of Schools wrote a letter to the Management of the Institution in question on 03.02.2011 asking for explanation as to how after sending the requisition in 2007 on the basis of which selection was held, the Management could now dispute that no post of Trained Graduate Teacher in Science under General Category was vacant in the Institution?;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.