JUDGEMENT
Siddharth, J. -
(1.) Heard Sri A.K. Srivastava, learned Counsel for the petitioner and Sri Dharamendra Vaish, learned Counsel for the respondents.
(2.) Petitioner has filed above noted writ petition challenging the punishment order dated 28.12.2007 passed by respondent no.3, appellate order dated 19.5.2009 passed by the respondent no.1, reviewing authority.
(3.) Petitioner was posted at Jogia Branch of the Punjab National Bank from 15.9.1999 to 17.5.2003. Thereafter from 19.5.2003 to 25.6.2003 he was posted as Branch Incharge at Siddharth Nagar.;
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