JUDGEMENT
Vipin Sinha, J. -
(1.) Counter affidavit filed today, is taken on record.?
(2.) Counter affidavit filed by the complainant is also taken on record.
(3.) Heard Sri Gaurav Kakkar learned counsel for the applicant, Sri Neeraj Singh learned counsel for the complainant and learned A.G.A. for the State.;
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